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Association Of Private Colleges ... vs State Of Andhra Pradesh
2021 Latest Caselaw 3796 AP

Citation : 2021 Latest Caselaw 3796 AP
Judgement Date : 27 September, 2021

Andhra Pradesh High Court - Amravati
Association Of Private Colleges ... vs State Of Andhra Pradesh on 27 September, 2021
Bench: R Raghunandan Rao
          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                 MAIN CASE No. W.P.No.21454 of 2021
                              PROCEEDING SHEET

Sl.                                                                      Office
                                      ORDER

No DATE Note

1. 27.09.2021 RRR, J Learned counsel for the petitioner relies upon a Judgment of a learned Single Judge of this Court dated 27.08.2021 in W.P.No.8551 of 2021.

The learned Advocate General submits that a review petition has been filed in that case and seeks time so that this writ petition can be disposed of after the said review petition is heard.

Post on 22.10.2021 in the 'Motion List'.

_________ RRR, J

SDP

 
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