WP/9600/2021
2021 Latest Caselaw 3776 AP

Citation : 2021 Latest Caselaw 3776 AP
Judgement Date : 24 September, 2021

Andhra Pradesh High Court - Amravati

WP/9600/2021 on 24 September, 2021

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                            MAIN CASE No.
       W.P.Nos.9599+10078+10405+10409+10410+10641+10643+
          12722+13020+9600+9601+9602+9659 & 9690 of 2021

                            PROCEEDING SHEET

Sl.                                                                   Office
                                    ORDER

No DATE Note 24.09.2021 RRR, J

Heard.

Reserved for orders.

Interim order granted earlier shall stand extended till the delivery of Judgment.

_________ RRR, J

BSM

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