Unknown vs Time Sought On Behalf Of The ...
2021 Latest Caselaw 3775 AP

Citation : 2021 Latest Caselaw 3775 AP
Judgement Date : 24 September, 2021

Andhra Pradesh High Court - Amravati

Unknown vs Time Sought On Behalf Of The ... on 24 September, 2021

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                  MAIN CASE No.A.S.No.266 of 2019
                           PROCEEDING SHEET

Sl.                                                             Office
                                  ORDER

No DATE Note 20 24.9.2021 RRR, J I.A.No.1 of 2019

Time sought on behalf of the learned counsel for the respondents for placing the judgments relating this issue.

Post on 28.09.2021.

_________ RRR, J BSM.

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