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Nannapaneni Naga Malleswari, vs Pemmasani Bhavani Prasad,
2021 Latest Caselaw 3773 AP

Citation : 2021 Latest Caselaw 3773 AP
Judgement Date : 24 September, 2021

Andhra Pradesh High Court - Amravati
Nannapaneni Naga Malleswari, vs Pemmasani Bhavani Prasad, on 24 September, 2021
       HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE: C.M.S.A. No.17 of 2021

                             PROCEEDING SHEET

Sl.     Date                                 ORDER                               OFFICE
No.                                                                               NOTE


1.

24.9.2021 MVR,J I.A.No.1 of 2021 At request of learned counsel for the petitioners, list on 01.10.2021 in Motion List.

In the meantime, to produce certified copy of the judgment of the Insolvency Court.

________ MVR,J vasu

 
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