The New India Assurance Company ... vs Ravanaiah And Another
2021 Latest Caselaw 3769 AP

               HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                   MAIN CASE No: M.A.C.M.A.No.3220 of 2005

                                PROCEEDING SHEET
Sl.                                                                       OFFICE
        DATE                                ORDER
No                                                                         NOTE.
                                                                          Transfer
20.   24.09.2021   NJS, J                                                 red to io
                                                                          folder
                          Heard Mr. Chethan, learned counsel appearing before
                                                                          correctio
                   for the appellant and Mr. V. Eswaraiah Chowdary,
                                                                          ns.
                   learned counsel appearing for the respondent-claimant. B/o.

At the request of learned counsel for the appellant for filing certain judgments, on which he is seeking to place reliance, list the matter on 01.10.2021 under the caption 'for orders'.

______ NJS, J BLV