Heard The Learned Counsel For The vs Unknown
2021 Latest Caselaw 3746 AP

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         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

               MAIN CASE No.: M.A.C.M.A.No.484 of 2021

                              PROCEEDING SHEET

Sl.
                                             ORDER

No DATE

1. 23.09.2021 DEV, J

M.A.C.M.A.No.484 of 2021

Admit.

Notice.

___________ DEV, J I.A.No.1 of 2021

Heard the learned counsel for the petitioner/appellant and perused the material available on record.

There shall be interim stay of operation of the decree and judgment dated 09.04.2021 in M.V.O.P.No.386 of 2016 on the file of the Motor Vehicle Accident Claims Tribunal - cum - Principal District Judge, Ongole, Prakasam District on condition of depositing 50% of the decretal amount along with proportionate interest and costs within a period of eight (8) weeks from today.

___________ DEV, J Note:-

Furnish C.C. by tomorrow.

B/O KLPD