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The State Of Andhra Pradesh vs T Himachalapathy Reddy
2021 Latest Caselaw 3743 AP

Citation : 2021 Latest Caselaw 3743 AP
Judgement Date : 23 September, 2021

Andhra Pradesh High Court - Amravati
The State Of Andhra Pradesh vs T Himachalapathy Reddy on 23 September, 2021
                   HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI


MAIN CASE NO.: S.A.No.466 of 2021
                                     PROCEEDING SHEET
Sl.      Date                                 ORDER                                OFFICE
No.                                                                                 NOTE
1.

23.09.2021 MVR,J Tr. to I-O folder before Heard learned Government Pleader for Arbitration. corrections if any.

Pl.verify.

S.A.No.380 of 2021 is pending relating to the same

decree and judgment, which are under challenge in the

second appeal. Hence, tag on this second appeal to

S.A.No.380 of 2021.

List both the matters during the third week of

November, 2021.

______ MVR,J Pab

 
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