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The State Of Ap vs S. Noor Jahan Begum
2021 Latest Caselaw 3735 AP

Citation : 2021 Latest Caselaw 3735 AP
Judgement Date : 23 September, 2021

Andhra Pradesh High Court - Amravati
The State Of Ap vs S. Noor Jahan Begum on 23 September, 2021
                                                                                      77
                                                                                     94
                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                    MAIN CASE: W.A. No.566 of 2021
                             PROCEEDINGS SHEET

Sl.     DATE                                   ORDER
                                                                                     OFFICE
                                                                                      NOTE

No.


4.    23.09.2021                 (Taken up through video conferencing)

                       On the request made by Mr. Suresh Kumar Reddy
                   Kalava, learned counsel for the respondent/writ petitioner,

list this case after a week in order to enable him to file copy of the judgment of the Hon'ble Supreme Court.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J Nn

 
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