Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Maddali Vijay Kumar Reddy vs Burla Madhuri
2021 Latest Caselaw 3732 AP

Citation : 2021 Latest Caselaw 3732 AP
Judgement Date : 23 September, 2021

Andhra Pradesh High Court - Amravati
Maddali Vijay Kumar Reddy vs Burla Madhuri on 23 September, 2021
Bench: R Raghunandan Rao
       HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                APPEAL SUIT No.265 of 2019

JUDGMENT:

Sri K.Naga Raju, learned counsel appearing for Sri

V.Roopesh Kumar Reddy, learned counsel for the appellant

submits that the matter is settled out of the Court and the

appellant wishes to withdraw the appeal and a memo to that

effect has also been filed before this Court.

Accordingly, the appeal suit is dismissed as

withdrawn. There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any,

shall stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

23.09.2021 SDP

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

APPEAL SUIT No.265 of 2019

23-09-2021

SDP

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter