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At Request Of Learned Counsel For ... vs Unknown
2021 Latest Caselaw 3693 AP

Citation : 2021 Latest Caselaw 3693 AP
Judgement Date : 22 September, 2021

Andhra Pradesh High Court - Amravati

At Request Of Learned Counsel For ... vs Unknown on 22 September, 2021

       HON'BLE SRI JUSTICE M. VENKATA RAMANA

              SECOND APPEAL No.277 OF 2018

JUDGMENT:

At request of learned counsel for the appellants,

permission is granted to withdraw this Second Appeal, since

it is stated that this matter is adjusted outside the Court.

I.A.No.1 of 2021 is allowed. Accordingly, the Second

Appeal is dismissed as withdrawn. No costs. Pending

petitions stand closed. Interim order, if any, granted stand

vacated.

__________________________ M. VENKATA RAMANA, J September 22, 2021 vasu

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