Unknown vs High Court Of Andhra Pradesh :: At ...
2021 Latest Caselaw 3689 AP

Citation : 2021 Latest Caselaw 3689 AP
Judgement Date : 22 September, 2021

Andhra Pradesh High Court - Amravati

Unknown vs High Court Of Andhra Pradesh :: At ... on 22 September, 2021

                   HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI
MAIN CASE No.: S.A.No.1143 of 1999
                                 PROCEEDING SHEET
Sl.      Date                               ORDER                              OFFICE
No.                                                                             NOTE

      22.09.2021    MVR,J:
                          Sri Sai Gangadhar Chamarthy, learned counsel for
                    the respondents represents that in spite of his efforts,

his clients did not contact him and requested to dispose of this matter on merits. Judgment is reserved.

______ MVR,J Rns

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