Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Devara Venkateswarlu ... vs Annam Anjaneyulu,
2021 Latest Caselaw 3684 AP

Citation : 2021 Latest Caselaw 3684 AP
Judgement Date : 22 September, 2021

Andhra Pradesh High Court - Amravati
Devara Venkateswarlu ... vs Annam Anjaneyulu, on 22 September, 2021
        THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                SECOND APPEAL No.277 of 2021

JUDGMENT:

Since I.A.No.3 of 2021 is allowed permitting the appellant

and the respondent to enter into compromise in terms of the

compromise document dated 15.07.2021, this second appeal is

dismissed. No costs.

2. The original compromise document dated 15.07.2021 shall

be a part of this order.

3. Registry shall issue certified copy of this judgment along

with certified copy of this joint compromise document dated

15.07.2021.

4. Interim orders granted earlier if any, stand vacated.

5. Miscellaneous petitions pending if any, stand closed.

_____________________ M.VENKATA RAMANA, J Date: 22.09.2021 Pab

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter