Katta Nirmala vs The Manager
2021 Latest Caselaw 3664 AP

     THE HONOURABLE SRI JUSTICE C.PRAVEEN KUMAR

AND THE HONOURABLE SRI JUSTICE B.KRISHNA MOHAN

C.M.A.No.637 of 2018

JUDGMENT:- (Per Hon'ble Sri Justice C.Praveen Kumar)

Learned counsel for the appellants seeks permission of this

Court to withdraw the Civil Miscellaneous Appeal.

2. Permission is accorded.

3. Accordingly, the Civil Miscellaneous Appeal is dismissed as

withdrawn. There shall be no order as to costs.

Miscellaneous petitions pending, if any, in this Civil

Miscellaneous Appeal shall stand closed.

_______________________________ JUSTICE C.PRAVEEN KUMAR

______________________________ JUSTICE B.KRISHNA MOHAN

Date : 21.9.2021 AMD

THE HONOURABLE SRI JUSTICE C.PRAVEEN KUMAR AND THE HONOURABLE SRI JUSTICE B.KRISHNA MOHAN

C.M.A.No.637 of 2018

Date : 21.9.2021

AMD