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The Ongole Taluk, Ngos, vs The State Of Andhra Pradesh,
2021 Latest Caselaw 3638 AP

Citation : 2021 Latest Caselaw 3638 AP
Judgement Date : 20 September, 2021

Andhra Pradesh High Court - Amravati
The Ongole Taluk, Ngos, vs The State Of Andhra Pradesh, on 20 September, 2021

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE NO.: W.P.No.20522 of 2021 PROCEEDING SHEET

Sl.No. Date ORDER OFFICE NOTE

01. 20.09.2021 MGR, J

Learned counsel for the petitioners seeks adjournment to file neat and legible copies of the judgments.

Post on 22.09.2021 in the motion list.

______ MGR, J Vjl

 
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