Degala Yesobu, Rentachintala., vs The State Of Ap., Rep Pp.,
2021 Latest Caselaw 3637 AP

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.6 of 2016

                          PROCEEDING SHEET

Sl.
                                       ORDER

No      DATE
                                                                   Transferr
6.    20.9.2021   CPK, J & BKM, J                                  -ed to I/O
                                                                   folder
                                                                   before
                                I.A.No.1 of 2021                   correction

                        Learned counsel for the petitioner shall        AMD

furnish a copy of the judgment to the learned Public Prosecutor.

Post on 22.9.2021.

___________ CPK, J

___________ BKM, J AMD