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G Samuel vs Sri J.Nivas
2021 Latest Caselaw 3576 AP

Citation : 2021 Latest Caselaw 3576 AP
Judgement Date : 16 September, 2021

Andhra Pradesh High Court - Amravati
G Samuel vs Sri J.Nivas on 16 September, 2021

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: C.C.No.835 of 2021

PROCEEDINGS SHEET

Sl. DATE ORDER OFFICE No. NOTE

5. 16.09.2021 (Through Video-Conferencing)

List this case after ten (10) days in order to enable Mr. G. Seena Kumar, learned counsel for the petitioner to place certain judgments.




                   ARUP KUMAR GOSWAMI, CJ           NINALA JAYASURYA, J
                                                                    BLV
 Sl.   DATE   ORDER   OFFICE
No.                   NOTE
  

 
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