Uppada Suryanarayana, vs The State Of Andhra Pradesh,
2021 Latest Caselaw 3565 AP

     IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

 HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
                           &
         HON'BLE MR. JUSTICE NINALA JAYASURYA

  WRIT PETITION Nos.34090, 34628, 34629, 34792, 34793, 34794, 35196 &
35197 of 2015 and WRIT APPEAL Nos.776, 777, 778, 779, 782, 783, 785 & 786
                                    of 2016

                     (Taken up through video conferencing)


W.P.Nos.34090 & 34628 of 2015 &
W.A.Nos.776 & 782 of 2016:

Uppada Suryanarayana, S/o late Sanyasi,
aged about 45 years, R/o. Uppadapeta Village,
Savaravilli Post, Bhogapuram Mandal,
Vizianagaram District and others


W.P.No.34629 of 2015 &
W.A.No.783 of 2016:

Amanapu Narayana Rao, S/o late Ramulu,
aged about 50 years, R/o. Ravada Village,
Bhogapuram Mandal,
Vizianagaram District and others


W.P.No.34792 of 2015 &
W.A.No.786 of 2016:

Byreddy Bangarappadu, S/o Venkappa,
aged about 52 years, R/o. Kancheru Village,
Bhogapuram Mandal,
Vizianagaram District and others


W.P.No.34793 of 2015 &
W.A.No.778 of 2016:

Matta Venkataramana Reddy,
S/o late Ramakrishna Reddy,
aged about 53 years, R/o. Gudepuvalasa Village,
Savaravilli Post, Bhogapuram Mandal,
Vizianagaram District and others
                                          2




W.P.No.34794 of 2015 &
W.A.No.777 of 2016:

Baki Thata, S/o Pothayya,
aged about 80 years, R/o. Munjeru Village,
Bhogapuram Mandal,
Vizianagaram District and others


W.P.Nos.35196 of 2015 &
W.A.No.785 of 2016:

Datla Narayana Raju, S/o Gopala Krishna Raju,
aged about 94 years, R/o. Kowlavada Village,
Bhogapuram Mandal,
Vizianagaram District and others


W.P.No.35197 of 2015 &
W.A.No.779 of 2016:

Korada Narayanamma, W/o late Appanna,
aged about 35 years, R/o. Kongavanipalem Village,
Bhogapuram Mandal,
Vizianagaram District and others                         .... Petitioners
                                                            in W.Ps/
                                                            Appellants
                                                            in W.As
Versus

The State of Andhra Pradesh, rep. by its
Principal Secretary, Energy, Infrastructure
and Investment (Airports) Department,
Secretariat Buildings, Hyderabad and others              .... Respondents

in W.Ps & W.As

Counsel for the petitioners/appellants : Mr. S. Srinivas Reddy

Counsel for the respondents : The Advocate General

COMMON ORAL JUDGMENT Dt.16.09.2021 (Per Arup Kumar Goswami, CJ)

Heard Mr. Pathivada Ramakrishna, learned counsel representing

Mr. S. Srinivas Reddy, learned counsel for the petitioners/appellants. Also heard

Mr. S. Sriram, learned Advocate General appearing for the respondents.

Mr. Pathivada Ramakrishna, learned counsel for the petitioners/appellants,

submits that he had received written instructions from the petitioners/appellants in

the aforesaid cases not to press the writ petitions and the writ appeals and

therefore, the writ petitions and the writ appeals may be disposed of as not pressed.

In view of the above submission of the learned counsel for the

petitioners/appellants, the Writ Petitions and the Writ Appeals are disposed of as

not pressed. No order as to costs.

As a sequel, miscellaneous applications, if any, pending shall stand

dismissed.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J CBS

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE & HON'BLE MR. JUSTICE NINALA JAYASURYA

WRIT PETITION Nos.34090, 34628, 34629, 34792, 34793, 34794, 35196 & 35197 of 2015 and WRIT APPEAL Nos.776, 777, 778, 779, 782, 783, 785 & 786 of 2016

16th September, 2021 CBS