Kalla Adilakshmi vs Allu Bapanna
2021 Latest Caselaw 3517 AP

        HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE: SECOND APPEAL No.543 of 2019

                             PROCEEDING SHEET

Sl.     Date                           ORDER                              OFFICE
No.                                                                        NOTE

 2.   14.9.2021 MVR,J
                            Second Appeal No.543 of 2019

                    Heard Sri M.Bala Subrahmanyam, learned
               counsel for the appellant.

                     Admit. The following are the substantial
               questions of law:

                        1. Whether, on the facts and in the
                           circumstances of the case, the conclusion
                           of the lower appellate Court that Ex.A.2
                           Will was not duly proved and that Ex.B.23
                           Will supersede Ex.A.2 Will is one arrived at
                           ignoring the material on record especially
                           when no Attestor of Ex.B.23 Will except its
                           Scribe is examined, is vitiated and
                           unsustainable as the same was arrived at
                           by non-consideration of relevant evidence
                           or by an essentially erroneous approach to
                           the matter?

                        2. Whether, on the facts and in the
                           circumstances of the case, the reversing
                           Judgment of the lower appellate Court is
                           vitiated in that it did not come to close
                           quarters to the reasons assigned by the
                           trial Court before reversing it?

                     Issue notice to the respondents to submit

arguments in respect of the above substantial questions of law (Arulmighu Nellukadai Mariamman Tirukkoil vs. Tamilarasi (dead) by LRs., AIR 2019 SC 3027 followed).

List during the 3rd week of December 2021.

________ MVR,J vasu