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J Janardhana Rao vs G Ramana Rao
2021 Latest Caselaw 3513 AP

Citation : 2021 Latest Caselaw 3513 AP
Judgement Date : 14 September, 2021

Andhra Pradesh High Court - Amravati

J Janardhana Rao vs G Ramana Rao on 14 September, 2021

          HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                APPEAL SUIT No.788 of 2018

JUDGMENT:

Smt.P.Lakshmi, learned counsel representing Sri

Mangena Sree Rama Rao, learned counsel for the appellant

submits that the appellant desires for withdrawing the present

appeal.

Accordingly, the appeal is dismissed as withdrawn.

There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any,

shall stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

14.09.2021 SDP

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

APPEAL SUIT No.788 of 2018

14-09-2021

SDP

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