State Of Andhra Pradesh vs T. Lakshmi Rambabu
2021 Latest Caselaw 3477 AP

Citation : 2021 Latest Caselaw 3477 AP
Judgement Date : 13 September, 2021

Andhra Pradesh High Court - Amravati

State Of Andhra Pradesh vs T. Lakshmi Rambabu on 13 September, 2021

                                                                                    49
           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                     MAIN CASE: W.A. No.397 of 2021
                            PROCEEDINGS SHEET

Sl.     DATE                                ORDER                               OFFICE
                                                                                 NOTE
No.

7.    13.09.2021                 (Through Video-Conferencing)

                         Heard Mr. K.V. Raghuveer, learned Government
                   Pleader for Higher Education appearing for the appellants.
                          Also heard Mr. V.R. Avula, learned counsel for
                   respondent No.1/writ petitioner.

Arguments concluded. Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J Nn

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