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Proceeding Sheet vs Unknown
2021 Latest Caselaw 3464 AP

Citation : 2021 Latest Caselaw 3464 AP
Judgement Date : 9 September, 2021

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 9 September, 2021
             HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: SECOND APPEAL No.1053 of 2004

                             PROCEEDING SHEET

Sl.   Date                          ORDER                           OFFICE
No.                                                                  NOTE


51. 09.9.2021 MVR, J

                     Heard    arguments      of   Smt.M.Bhaskara
               Lakshmi, learned counsel for the respondents

and the reply of Sri E.V.V.S. Ravi Kumar, learned counsel for the appellants.

Judgment reserved.

_________ MVR, J vasu

 
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