Heard Sri K.Rathanga Pani Reddy vs Unknown
2021 Latest Caselaw 3449 AP

Citation : 2021 Latest Caselaw 3449 AP
Judgement Date : 8 September, 2021

Andhra Pradesh High Court - Amravati

Heard Sri K.Rathanga Pani Reddy vs Unknown on 8 September, 2021

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO. SECOND APPEAL No.46 of 1999
                               PROCEEDING SHEET
Sl.   Date                               ORDER                             OFFICE
No.                                                                         NOTE
31 08.09.2021   MVR,J

                        Heard Sri K.Rathanga Pani Reddy, learned counsel
                for the respondents and reply by Sri J.Janaki Rami

Reddy, learned counsel for the appellants.

Judgment reserved.

_____ MVR,J RR

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