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On Behalf Of The vs Unknown
2021 Latest Caselaw 3448 AP

Citation : 2021 Latest Caselaw 3448 AP
Judgement Date : 8 September, 2021

Andhra Pradesh High Court - Amravati

On Behalf Of The vs Unknown on 8 September, 2021

        THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                SECOND APPEAL No.426 of 2004

JUDGMENT:

On behalf of the appellant, it is represented that the sole

appellant died and no steps have been taken to bring his legal

representatives on record for want of instructions.

2. Sri Manjunath Allur, learned counsel for the respondents

confirms the death of the sole appellant and states that the 4th

respondent died and no steps have been taken till now.

3. In the circumstances, having regard to the representation

on behalf of the appellant, this second appeal is treated

'abated'. No costs.

4. Consequently, miscellaneous petitions pending if any, shall

stand closed.

5. Interim orders granted earlier if any, stand vacated.

_____________________ M.VENKATA RAMANA, J Date: 08.09.2021

Pab

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