At Request Of Sri N.A.Ramachandra ... vs Unknown
2021 Latest Caselaw 3447 AP

              HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

   MAIN CASE: SECOND APPEAL No.321 of 2021

                             PROCEEDING SHEET

 SL.                                                                     OFFICE
       DATE                           ORDER
 No.                                                                      NOTE

HCJ
 2. &08.9.2021
      RSR, J   MVR, J

                                  I.A.No.1 of 2021
                      At request of Sri N.A.Ramachandra Murthy,
                learned counsel for the petitioner, fresh notice to
                the respondent. Personal notice is permitted.

List on 04.10.2021.

__________ MVR, J I.A.No.2 of 2021 In the meantime, to file certified copies of the decree and judgment of the trial Court.

__________ MVR, J vasu