Citation : 2021 Latest Caselaw 3446 AP
Judgement Date : 8 September, 2021
HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI
MAIN CASE NO.: S.A.No.760 of 2003
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
21. 08.09.2021 MVR,J Tr. to I-O
folder before
corrections if
any.
Pl.verify.
Heard Sri E.Sambasiva Pratap, learned counsel for the
appellants and Sri V.S.K.Rama Rao, learned counsel for the
respondents.
Judgment is reserved.
_____ MVR,J Pab
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!