Citation : 2021 Latest Caselaw 3444 AP
Judgement Date : 8 September, 2021
HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI
MAIN CASE NO.: S.A.No.29 of 2001
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
21. 08.09.2021 MVR,J Tr. to I-O
folder before
corrections if
any.
Pl.verify.
Heard Sri Koppineedi Rambabu, learned counsel for the
appellant and Sri M.V.Suresh, learned counsel for the
respondent.
Judgment is reserved.
_____ MVR,J Pab
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