6.09.2021 Dr vs Unknown
2021 Latest Caselaw 3387 AP

Citation : 2021 Latest Caselaw 3387 AP
Judgement Date : 6 September, 2021

Andhra Pradesh High Court - Amravati

6.09.2021 Dr vs Unknown on 6 September, 2021

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

     MAIN CASE No. C.R.P. No.971 of 2021

                               PROCEEDING SHEET

Sl. DATE                                  ORDER                              OFFICE
No.                                                                           NOTE

1.

06.09.2021 DR, J

Learned counsel for the petitioner relied on the judgment of the Hon'ble Apex Court reported in 2015 SC 220.

Office is directed to verify and place the same on record.

Post after ten (10) days.

______ DR,J EPS

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