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Proceedings Sheet vs Also Heard Mr. V. Maheswara Reddy
2021 Latest Caselaw 3386 AP

Citation : 2021 Latest Caselaw 3386 AP
Judgement Date : 6 September, 2021

Andhra Pradesh High Court - Amravati
Proceedings Sheet vs Also Heard Mr. V. Maheswara Reddy on 6 September, 2021
                                                                                      40 & 41
           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                   MAIN CASE: W.A.Nos.341 & 355 of 2021
                               PROCEEDINGS SHEET

Sl.     DATE                                   ORDER                                   OFFICE
                                                                                        NOTE
No.

      06.09.2021                        (Through Video-Conferencing)

                        Heard Mr. Dammalapati Srinivas, learned Senior
                    Counsel appearing for the appellant.
                        Also    heard   Mr.    V.   Maheswara      Reddy,   learned
                    Government Pleader for Home, appearing for respondent

Nos.1 to 4 in W.A.No.341 of 2021 and respondent Nos.1 to 5 in W.A.No.355 of 2021, Mr. C.V. Mohan Reddy, learned Senior Counsel, appearing for respondent Nos.5 and 6/writ petitioners in W.A.No.341 of 2021 and Mr. K.G. Krishna Murthy, learned Senior Counsel, appearing for respondent Nos.6 to 8/writ petitioners in W.A.No.355 of 2021.

Arguments concluded.

Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J Nn

 
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