Sri P.V. Krishnaiah vs Unknown
2021 Latest Caselaw 3385 AP

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                    MAIN CASE No.C.C.No.336 of 2021
                               PROCEEDING SHEET

Sl.                                                                           Office
                                           ORDER

No      DATE                                                                  Note
8     06.9.2021 RRR, J

Sri P.V. Krishnaiah, learned counsel for the petitioner relies upon the Judgment of the Hon'ble Supreme Court in (2007) 15 SCC 688 and contends that subsequent dismissed of the writ petition present does not discharge the respondents from the charge of being in contempt of the orders of this Court.

Sri Smt. J. Sumati, learned counsel appearing for the contemnor seeks time to file a counter in the matter.

Post on 20.09.2021.

_________ RRR, J BSM