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Unknown vs 2
2021 Latest Caselaw 3382 AP

Citation : 2021 Latest Caselaw 3382 AP
Judgement Date : 6 September, 2021

Andhra Pradesh High Court - Amravati
Unknown vs 2 on 6 September, 2021
                                                                                   12
                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI


                     MAIN CASE: C.C.No.611 of 2019


                             PROCEEDINGS SHEET

Sl.     DATE                                  ORDER                               OFFICE
                                                                                   NOTE
No.


17.   06.09.2021                (Taken up through video conferencing)

                         On the request of Mr. Kasa Jagan Mohan Reddy,
                   learned counsel for the respondent, list after ten (10) days

in order to enable him to examine the judgment passed in Writ Appeal No.276 of 2015.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J Ivd Sl. DATE ORDER OFFICE NOTE No.

 
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