Citation : 2021 Latest Caselaw 3381 AP
Judgement Date : 6 September, 2021
HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI
MAIN CASE NO.: S.A.Nos.445 and 447 of 2019
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
06.09.2021 MVR,J Tr. to I-
O folder
Heard Sri T.V.Jaggi Reddy, learned counsel for the before
correcti
appellant and Sri Somisetty Ganesh Babu, learned counsel for ons if
any.
the respondent. Pl.verify
.
Reserved for judgment to 08.09.2021.
______ MVR,J Pab
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