SA/489/2018
2021 Latest Caselaw 3380 AP

                   HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI


MAIN CASE NO.: S.A.No.489 of 2018
                                    PROCEEDING SHEET
Sl.      Date                                 ORDER                                 OFFICE
No.                                                                                  NOTE
4.    06.09.2021   MVR,J                                                            Tr. to I-
                                                                                    O folder
                      My judgment as Senior Civil Judge, Nellore, is the subject     before
                                                                                    correcti
                   matter of the second appeal, Registry is directed to list this    ons if
                                                                                      any.
                   matter before another Bench, after obtaining orders from         Pl.verify
                                                                                        .

the Hon'ble The Chief Justice, within a week from now.

______ MVR,J Pab