Citation : 2021 Latest Caselaw 3378 AP
Judgement Date : 6 September, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: W.A.No.196 of 2021
PROCEEDINGS SHEET OFFICE Sl. DATE ORDER NOTE No.
11. 06.09.2021 (Through Video-Conferencing)
Mr. A. Chandraiah Naidu, learned counsel for the appellants, prays for some time to file memo to bring on record judgments which he is relying upon. Prayer is allowed.
List after two weeks.
ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J MRR
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