Citation : 2021 Latest Caselaw 3377 AP
Judgement Date : 6 September, 2021
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: W.P.No.5290 of 2021 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
05) 06.09.2021 DVSS, J
Learned counsel for the petitioner states that the matter is covered by the judgment of the learned single Judge in W.P.No.23010 of 2020. Learned Government Pleader for Services-I is directed to verify the same, if not covered, he is given one last opportunity to file counter.
List on 04.10.2021, no further time will be given.
___________ DVSSJ Ssv
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