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Sri Mallikarjuna Industries vs Vishwanatham Pedda Kondaiah
2021 Latest Caselaw 3355 AP

Citation : 2021 Latest Caselaw 3355 AP
Judgement Date : 3 September, 2021

Andhra Pradesh High Court - Amravati
Sri Mallikarjuna Industries vs Vishwanatham Pedda Kondaiah on 3 September, 2021
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.M.A.Nos.210 & 213 of 2021

                        PROCEEDING SHEET

Sl.
                                   ORDER

No DATE Transferr 3.9.2021 CPK, J & BKM, J -ed to I/O folder before Judgment reserved. correction

___________ AMD CPK, J

___________ BKM, J AMD

 
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