Nallamothu Veeraiah, vs The State Of Andhra Pradesh
2021 Latest Caselaw 3337 AP

Citation : 2021 Latest Caselaw 3337 AP
Judgement Date : 2 September, 2021

Andhra Pradesh High Court - Amravati

Nallamothu Veeraiah, vs The State Of Andhra Pradesh on 2 September, 2021

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                   MAIN CASE No.W.P.No.10283 of 2021
                             PROCEEDING SHEET

Sl.                                                                   Office
                                     ORDER

No      DATE                                                          Note
7     02.9.2021 RRR, J
                     Heard    Sri   V.Venugopala    Rao    learned

Counsel for the petitioners, Sri. Srinivasa Rao Narra, learned counsel appearing for implead petitioner and the learned Government Pleader for Endowments.

Time is sought for producing the judgments and relevant rules governing this issue.

Post 'for Orders' on 15.09.2021.

_________ RRR, J RJS

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