Kasivisweswara Swami Temple, vs Syed Peeru Saheb,
2021 Latest Caselaw 3336 AP

Citation : 2021 Latest Caselaw 3336 AP
Judgement Date : 2 September, 2021

Andhra Pradesh High Court - Amravati

Kasivisweswara Swami Temple, vs Syed Peeru Saheb, on 2 September, 2021

                   HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI
MAIN CASE No.: S.A.No.169 of 2013
                                 PROCEEDING SHEET
Sl.      Date                               ORDER                            OFFICE
No.                                                                           NOTE

      02.09.2021    MVR,J:
                          Heard Sri M.Venkata Ramana Reddy, learned
                    counsel for the appellant and Sri A.V.Sivaiah, learned
                    counsel for the respondent.

Judgment reserved.

______ MVR,J Rns

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