India Ashok Reddy vs The Principal Secretary Home
2021 Latest Caselaw 3334 AP

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         HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                     MAIN CASE: W.A.No.270 of 2021
                                PROCEEDINGS SHEET

Sl.     DATE                                    ORDER                           OFFICE
                                                                                 NOTE
No.


                                  (Taken up through video conferencing)

                                  (Taken up through video conferencing)

5.    02.09.2021
                         Heard Mr. M.Naga Raghu, learned counsel for the
                   appellant.
                         Also heard Mr. N.Aswartha Narayana, learned
                   Government Pleader for Services-I, appearing for the
                   respondents.

Hearing is concluded. Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J GM