N.Govinda Swamy, vs The State Of Andhra Pradesh,
2021 Latest Caselaw 3303 AP

Citation : 2021 Latest Caselaw 3303 AP
Judgement Date : 1 September, 2021

Andhra Pradesh High Court - Amravati

N.Govinda Swamy, vs The State Of Andhra Pradesh, on 1 September, 2021

                                                                                    67
           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                     MAIN CASE: W.A.No.535 of 2021
                            PROCEEDINGS SHEET

Sl.     DATE                                 ORDER                              OFFICE
                                                                                 NOTE
No.

2.    01.09.2021                    (Through Video-Conferencing)

                        Heard Mr. M. Pitchaiah, learned Counsel for the
                   appellants.
                         Also heard Ms. P. Rajani, learned Government
                   Pleader for Endowments appearing for the respondents.

Arguments concluded. Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J Nn

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