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Nagoor Khalar Vali Jenda Tree ... vs The Commissioner,
2021 Latest Caselaw 4405 AP

Citation : 2021 Latest Caselaw 4405 AP
Judgement Date : 29 October, 2021

Andhra Pradesh High Court - Amravati

Nagoor Khalar Vali Jenda Tree ... vs The Commissioner, on 29 October, 2021

Bench: R Raghunandan Rao

      HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                     A.S.No.729 of 2000

JUDGMENT:

Sri A. Srinivas Rao, learned counsel appearing for

Sri M.V.Suresh Kumar, learned counsel for the appellant

submits that the matter has been settled out of the court and

the appellant desires to withdraw the appeal. A memo to that

effect also been filed on 12.07.2020.

2. Accordingly, the appeal is dismissed as withdrawn.

There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

29.10.2021 BSM

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

A.S.No.729 of 2000

29.10.2021

BSM

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