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M. Gopala Reddy vs K. Rajendra Rao, S/O Babayya
2021 Latest Caselaw 4404 AP

Citation : 2021 Latest Caselaw 4404 AP
Judgement Date : 29 October, 2021

Andhra Pradesh High Court - Amravati
M. Gopala Reddy vs K. Rajendra Rao, S/O Babayya on 29 October, 2021
Bench: R Raghunandan Rao
      HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                     A.SNo.2066 of 2003

JUDGMENT:

Sri A. Srinivas Rao, learned counsel appearing for

Sri M.V.Suresh Kumar, learned counsel for the appellant

submits that the matter has been settled out of the court and

the appellant desires to withdraw the appeal. A memo to that

effect also been filed on 12.07.2020.

2. Accordingly, the appeal is dismissed as withdrawn.

There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

29.10.2021 BSM

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

A.S.No.2066 of 2003

29.10.2021

BSM

 
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