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Learned Counsel For The vs Unknown
2021 Latest Caselaw 4394 AP

Citation : 2021 Latest Caselaw 4394 AP
Judgement Date : 28 October, 2021

Andhra Pradesh High Court - Amravati

Learned Counsel For The vs Unknown on 28 October, 2021

        THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                SECOND APPEAL No.765 of 2009

JUDGMENT:

Learned counsel for the appellant requests permission to

withdraw the second appeal stating that it is settled outside the

court and a memo is also filed to this effect.

2. Permission is granted.

3. Accordingly, this Second Appeal is dismissed as withdrawn.

No costs.

4. Consequently, miscellaneous petitions pending if any, shall

stand closed.

5. Interim orders granted earlier if any, stand vacated.

_____________________ M.VENKATA RAMANA, J Date: 28.10.2021 Pab

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