Proceeding Sheet vs Unknown
2021 Latest Caselaw 4391 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                   MAIN CASE No: W.P.No.10104 of 2019

                             PROCEEDING SHEET
Sl.                                                                      OFFICE
        DATE                            ORDER
No                                                                  NOTE.
                                                                   Transfe
5.    28.10.2021 NJS, J                                            rred to
                                                                   io
                        Heard Mr. Nagaraju Naguru, learned counsel folder
                                                                   before
                 for the petitioner.
                                                                   correcti
                        Mr. Arjun Choudary, learned counsel ons.
                                                                   B/o.
                 representing Mr. N. Srihari, learned Standing
                  Counsel for APSRTC, seeks time to file counter-
                  affidavit of respondent Nos.2 to 6.

Learned counsel for the petitioner also places reliance on a judgment of the Hon'ble Supreme Court in G.M.Tank v. State of Gujarath and Others reported in (2006) 5 SCC 446.

List this matter after three (3) weeks. Registry is directed to print the name of Mr. N.Srihari, learned Standing Counsel on the side of respondents in the cause-list.

______ NJS, J BLV