Kondapalli Vedulla Sai Lakshmi, vs State Of Andhra Pradesh,
2021 Latest Caselaw 4372 AP

Citation : 2021 Latest Caselaw 4372 AP
Judgement Date : 27 October, 2021

Andhra Pradesh High Court - Amravati

Kondapalli Vedulla Sai Lakshmi, vs State Of Andhra Pradesh, on 27 October, 2021

Bench: Cheekati Manavendranath Roy

          HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI

                   MAIN CASE No. Crl.P.No.5871 of 2021

                            PROCEEDING SHEET
Sl.   DATE                           ORDER                                   OFFICE
No.                                                                           NOTE
1)  27-10-2021   CMR, J.                                                    Transferre
                                                                            d to I.O.
                                                                            Folder.
                    At request of learned counsel for the petitioners, to

                 produce copies of the judgments relied on by him, post

                 the matter on 02.11.2021.

                                                               _________
                                                                CMR, J.

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