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Tupili Subba Reddy vs The State Of Andhra Pradesh
2021 Latest Caselaw 4371 AP

Citation : 2021 Latest Caselaw 4371 AP
Judgement Date : 27 October, 2021

Andhra Pradesh High Court - Amravati
Tupili Subba Reddy vs The State Of Andhra Pradesh on 27 October, 2021
    THE HON'BLE SMT JUSTICE LALITHA KANNEGANTI

CRIMINAL APPEAL No.2913 OF 2018 JUDGMENT:-

Sri T.D.Phani Kumar, learned counsel for the appellant

seeks permission of this Court to withdraw this appeal.

Permission is accorded.

Accordingly this criminal appeal is dismissed as

withdrawn.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________________ JUSTICE LALITHA KANNEGANTI Date :27.10.2021 IKN

THE HON'BLE SMT JUSTICE LALITHA KANNEGANTI

Dismissed as withdrawn

CRIMINAL APPEAL No.2913 of 2018

Date : 27.10.2021

IKN

 
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