Smt. K. Krishnaveni 2 Ors. vs Sri K. Anwar Basha Anr.
2021 Latest Caselaw 4344 AP

Citation : 2021 Latest Caselaw 4344 AP
Judgement Date : 26 October, 2021

Andhra Pradesh High Court - Amravati

Smt. K. Krishnaveni 2 Ors. vs Sri K. Anwar Basha Anr. on 26 October, 2021

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE NO.:          MACMA No.748 of 2006

                            PROCEEDING SHEET

Sl.      Date                           ORDER                      OFFICE
No.                                                                 NOTE

8     26.10.2021   NJS, J
                      Heard Mr. O. Uday Kumar, learned counsel
                   for the appellants and Mr. M. Upendra Rao,
                   learned standing counsel for respondent No.2-

Insurance Company. Judgment reserved.

________ NJS, J cbs

Download the LatestLaws.com Mobile App