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Edlapalli Praveen Chowdary, vs The State Of Andhra Pradesh,
2021 Latest Caselaw 4343 AP

Citation : 2021 Latest Caselaw 4343 AP
Judgement Date : 26 October, 2021

Andhra Pradesh High Court - Amravati
Edlapalli Praveen Chowdary, vs The State Of Andhra Pradesh, on 26 October, 2021
Bench: Prashant Kumar Mishra, A V Sai
       HIGH COURT OF ANDHRA PRADESH, AMARAVATI
      MAIN CASE No: W.A. No.434 of 2021

                            PROCEEDING SHEET

Sl.      DATE                          ORDER                           OFFICE
No.                                                                     NOTE

                     (Hybrid hearing through Video-conferencing)


7     26.10.2021        The Writ Appeal is disposed of. No costs.
                   (vide separate judgment).




                   PRASHANT KUMAR MISHRA, CJ      A.V.SESHA SAI, J.

DRK/Siva Sl. DATE ORDER OFFICE No. NOTE

 
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