Gangasani Rama Tulasamma vs Guntur Municipal Corporation
2021 Latest Caselaw 4316 AP

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                  MAIN CASE No.A.S.No.277 of 2021
                           PROCEEDING SHEET

Sl.                                                                   Office
                                   ORDER

No DATE Note 3 25.10.2021 RRR, J

The learned counsel for the appellant submits that the I.A.No.4 of 2021 has already been filed for bringing on record the orders passed by this court in W.P.No.28765 of 2013 and a judgment and decree in O.S.No.840 of 2009 on the file of the VI Addl. Senior Civil Judge,Guntur.

Sri M.Manohar Reddy, learned Standing Counsel granted time for filing counter.

Post on 23.11.2021.

Interim direction granted earlier shall stand extended till 15.12.2021.

_________ RRR, J

BSM.