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Sale Mohana Rao vs The State Of A.P.,
2021 Latest Caselaw 4238 AP

Citation : 2021 Latest Caselaw 4238 AP
Judgement Date : 23 October, 2021

Andhra Pradesh High Court - Amravati
Sale Mohana Rao vs The State Of A.P., on 23 October, 2021
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.1088 of 2016

                          PROCEEDING SHEET

Sl.
                                       ORDER

No DATE

4. 23.10.2021 JB, J & RNT, J

(Proceedings taken up through video conferencing)

I.A.No.1 of 2021

Copy of the judgment be handed over to the learned Additional Public Prosecutor.

Adjourned.

Post on 26.10.2021.

____________________ Joymalya Bagchi, J

_____________________ Ravi Nath Tilhari, J

AMD

 
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