Mukkari Yesobu, vs Sri Komatineni Narasimha Rao,
2021 Latest Caselaw 4183 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE NO.:             MACMA No.3632 of 2005 and 664 of 2006

                             PROCEEDING SHEET

Sl.      Date                         ORDER                          OFFICE
No.                                                                   NOTE

      22.10.2021   NJS, J
                       Heard Mr. N. Krishna Murthy, learned
                   counsel for the appellants-claimants in MACMA
                   No.3632 of 2005 and respondent Nos.1 and 2-

claimants in MACMA No.664 of 2006. Also heard Mr. Srinivasa Rao Vutla, learned counsel for the appellant-Insurance Company in MACMA No.664 of 2006 and respondent No.2- Insurance Company in MACMA No.3632 of 2005.

Judgment reserved.

________ NJS, J cbs